Section 112(5)(c) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

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State of Andhra Pradesh - Subsection

Section 112(5)(c) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(c)The panel of commissioners shall be prepared from the following categories after obtaining their willingness.

(i)advocates having sufficient experience at the Bar and practicing in the courts.

(ii)any retired District Judge/Sr. Civil Judge/Jr. Civil Judge.