Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Manipur - Section Section 1 in The Court of Wards Act, 1879 1. Short title, extent and commencement. (1)This Act may be called the Court of Wards Act, 1879.(2)It extends to the State of West Bengal, Bihar and Assam and that part of the State of Orissa which on the 30th day of July, 1879, was subject to the Lieutenant-Governor of Bengal.
