Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966 9. Furniture and toilet articles. - The detenu shall be supplied with furniture and toilet articles to the same extent, as has been prescribed for B and C class prisoners.
