Allahabad High Court
Pankaj Kumar Shukla vs Managing Director U.P.S.R.T.C. And 2 ... on 29 July, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 24973 of 2015 Petitioner :- Pankaj Kumar Shukla Respondent :- Managing Director U.P.S.R.T.C. And 2 Ors. Counsel for Petitioner :- Rang Nath Pandey Counsel for Respondent :- Sunil Kumar Mishra,S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned counsel for the petitioner wants to file an impleadment application.
Leave is granted.
As prayed by him, three days time is granted to file impleadment application.
List this case in the next cause list.
Order Date :- 29.7.2016 AU