Himachal Pradesh High Court
Vandana Sabarwal vs . Vijay Sabarwal on 13 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Vandana Sabarwal vs. Vijay Sabarwal FAO (HMA) No.175/2013 .
13.4.2023 Present: Mr. Rakesh Thakur, Advocate, for the appellant.
Ms. Pallavi Chauhan, Advocate vice Ms. Ambika Kotwal, Advocate, for the respondent.
Learned counsel for the appellant prays for not available today.
r to an adjournment on the ground that arguing counsel is Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 13th April, 2023.
(CS) ::: Downloaded on - 13/04/2023 20:44:28 :::CIS