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State of Andhra Pradesh - Section

Section 15 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

15. Cash/Bank Receipt Voucher.

(1)It is a document prepared for recording receipt entries in the Cash Book. The Cash Receipt Voucher shall be prepared for receipts in cash and Bank Receipt Voucher for receipts by cheques, demand drafts, pay orders etc. which need to be deposited in the bank for realization.
(2)The Cash/Bank Receipt Voucher shall be maintained in Form No.4