Rajasthan High Court - Jodhpur
Nirmal Mahatma vs Suchi Sharma on 20 November, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 597/2019 Nirmal Mahatma
----Petitioner Versus Suchi Sharma & Ors.
----Respondents For Petitioner(s) : Mr. Narendra Thanvi For Respondent(s) : -
JUSTICE DINESH MEHTA Order 20/11/2020 Issue notice to the respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 49-Ramesh/-
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