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Rajasthan High Court - Jodhpur

Nirmal Mahatma vs Suchi Sharma on 20 November, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 597/2019 Nirmal Mahatma

----Petitioner Versus Suchi Sharma & Ors.

----Respondents For Petitioner(s) : Mr. Narendra Thanvi For Respondent(s) : -

JUSTICE DINESH MEHTA Order 20/11/2020 Issue notice to the respondent No.2, returnable within six weeks.

(DINESH MEHTA),J 49-Ramesh/-

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