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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(4)A member shall cease to hold office as such when he ceases to hold the office by virtue of which or the capacity in which he became eligible or was nominated for the membership.] [Substituted by U.P. Act No. 23 of 1966.]