Himachal Pradesh High Court
Krishna Devi vs . Union Of India & Others on 23 May, 2022
Bench: Sabina, Satyen Vaidya
Krishna Devi Vs. Union of India & others .
CWP No.2769 of 2022 23.05.2022 Present: Mr. Daleep Singh Kaith, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents.
Notice. Mr. Balram Sharma, learned Assistant Solicitor General of India, accepts notice on behalf of the respondents and seeks time to file reply.
List again on 19th September, 2022.
CMP No.5327 of 2022 Application is disposed of with a direction to the applicant/petitioner to file translated copies of annexures in question before the next date of hearing.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 23, 2022 Himalvi ::: Downloaded on - 23/05/2022 20:06:33 :::CIS