Securities And Exchange Board Of India - Subsection
Section 6(1)(c) in Securities and Exchange Board of India (Custodian) Regulations, 1996
(c)the applicant has in his employment adequate and competent persons who have the experience, capacity and ability of managing the business of the [custodian] [Substituted 'custodian of securities' by Notification No. SEBI/LAD-NRO/GN/2019/01, dated 1.1.2019 (w.e.f. 16.5.1996).];