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[Entire Act]
State of Karnataka - Section
Section 103 in Karnataka Tax on Entry of Goods Act, 1979
103. Goods other than those specified in any of entries in this schedule, but excluding those specified in the second schedule.]
[[Second Schedule] [Serial Number 1 to 35 substituted by Act 15 of 1992 w.e.f. 1.5.1992](See section 3 (6))| SI. No. | Description of goods |