Supreme Court - Daily Orders
Muniraju N.K vs Mohammed Adil on 10 February, 2016
ITEM NO.97 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 30773/2015
MUNIRAJU N.K Petitioner(s)
VERSUS
MOHAMMED ADIL AND ANR. Respondent(s)
(with office report)
Date : 10/02/2016 This petition was called on for hearing today.
For Petitioner(s)
Mrs. S. Usha Reddy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service of notice is complete on both the respondents, but no one has entered appearance on their behalf. Therefore, the matter shall be processed for listing before the Hon'ble Court under the Rules.
(M V RAMESH) Registrar PS Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.02.11 12:25:57 SCT Reason: