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Supreme Court - Daily Orders

Muniraju N.K vs Mohammed Adil on 10 February, 2016

     ITEM NO.97                         REGISTRAR COURT. 2                 SECTION IVA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                  No(s).   30773/2015

     MUNIRAJU N.K                                                       Petitioner(s)

                                                   VERSUS

     MOHAMMED ADIL AND ANR.                                             Respondent(s)


     (with office report)


     Date : 10/02/2016 This petition was called on for hearing today.


     For Petitioner(s)
                                        Mrs. S. Usha Reddy,Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Service of notice is complete on both the respondents, but no one has entered appearance on their behalf. Therefore, the matter shall be processed for listing before the Hon'ble Court under the Rules.

(M V RAMESH) Registrar PS Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.02.11 12:25:57 SCT Reason: