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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Bengal Presidency - Subsection

Section 13(2) in Bengal Diseases of Animals Act, 1944

(2)Except in the case of the exhumation of a carcass under section 12, no person shall disinter or otherwise remove the carcass of [any livestock] buried in compliance with the provisions of sub-section (1).