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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(2)Every department shall, seed its departmental database of a family or any of its members pertaining to public welfare benefits notified under section 11 with the Bhamashah number, bank account number and aadhaar number in such manner, as may be prescribed.