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[Cites 0, Cited by 6] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(3) in The Factories Act, 1948

(3)Each first-aid box or cupboard shall be kept in the charge of a separate responsible personwho holds a certificate in first-aid treatment recognised by the State Government and who shall always be readily available during the working hours of the factory.