Supreme Court - Daily Orders
M/S. Picasso Overseas vs Commissioner Of Customs on 7 August, 2019
ITEM NO.14 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C) No(s). 25324/2016
M/S. PICASSO OVERSEAS Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS & ANR. Respondent(s)
(notice for alternative arrangement has been sent to petitioner )
Date : 07-08-2019 This petition was called on for hearing today.
For Petitioner(s)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Reminder to the concerned Courts about the fate of the case be issued.
Notice of alternative arrangement, issued to the petitioner has been served but on one has chosen to enter appearance on his behalf. Hence, the matter be processed for listing before the Hon’ble Judge in Chambers for further orders.
SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.08.08 14:52:28 IST Reason: