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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Sikkim - Subsection

Section 11(1) in Sikkim Urban and Regional Planning and Development Act, 1998

(1)The Government may, after consultation with the Board by notification in the Official Gazette from time to time, declare any area in the State to be a regional planning area for the purpose of this Act.