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[Cites 0, Cited by 1] [Section 30(1)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(1)(a) in Tamil Nadu Value Added Tax Act, 2006

(a)on the sale or purchase of any specified goods or class of goods, at all points or at a specified point or points in the series of sales by successive dealers; or