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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(7) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

(7)The Forum may, subject to the regulations made by the Commission in this regard, award such compensation to the complainants as it considers just and appropriate in the circumstances of the case.