Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 8 in THE KARNATAKA EPIDEMIC DISEASES ACT, 2020. 8. Abetment of offences.- Whoe ver, abets any offence under this Act and if the act abetted is committed in consequence of the abetment, shall be punished as of the offence committed.
