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Supreme Court - Daily Orders

Ex Cpl Chakravir Chaudhari vs Union Of India on 23 April, 2020

Bench: Arun Mishra, M.R. Shah

                                       IN THE SUPREME COURT OF INDIA
                                           INHERENT JURISDICTION

                                    REVIEW PETITION (C) NO.      OF 2020
                                          [DIARY NO.42293 OF 2019]
                                                     IN
                                        CIVIL APPEAL NO.7341 OF 2019

     Ex Corporal Chakravir Chaudhari                                        … Petitioner

                                                       versus

     Union of India & Ors.                                                  … Respondents


                                                    O R D E R

The application seeking oral hearing of the petition in open court is rejected.

Delay condoned.

The present petition has been filed by the petitioner for review of this Court’s order dated 16.9.2019, whereby Civil Appeal No.7341 of 2019 filed by the petitioner was dismissed.

We have carefully perused the petition for review and the papers annexed in support thereof. We do not find any ground therein warranting reconsideration of the order impugned.

The review petition is, accordingly, dismissed.

.………………..……………….…....…J. (Arun Mishra) Signature Not Verified ………………...…………………….…J. Digitally signed by MUKESH KUMAR Date: 2020.04.24 (M.R. Shah) 15:50:29 IST Reason:

New Delhi;
April 23, 2020.
ITEM NO.1003                                            SECTION XVII
(CHAMBER MATTER)

               S U P R E M E C O U R T O F         I N D I A
                       RECORD OF PROCEEDINGS

             REVIEW PETITION (C) NO.               OF 2020
                        [DIARY NO.42293 OF 2019]
                                  IN
CIVIL APPEAL NO.7341 OF 2019 Ex Corporal Chakravir Chaudhari … Petitioner versus Union of India & Ors. … Respondents (IA No. 180413/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 180414/2019 - ORAL HEARING) Date : 23-04-2020 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE M.R. SHAH By Circulation UPON perusing papers the Court made the following O R D E R The application seeking oral hearing of the petition in open court is rejected.
Delay condoned.
The review petition is dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of. (NARENDRA PRASAD) (JAGDISH CHANDER) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (Signed order is placed on the file)