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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3)(e) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(e)The Labour Officer (Social Security Scheme) of the respective district] shall, after due verification, [sanction the compensation in addition to provide artificial limbs or wheel chair to the claimant] [Substituted for 'sanction the compensation to the claimant' vide G.O. Ms. No. 64, dated 1.3.2016, published dated 1.3.2016.].