Patna High Court - Orders
Ramesh Choudhary vs The State Of Bihar on 5 August, 2015
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
Patna High Court CR. APP (SJ) No.1019 of 2010 (7) dt.05-08-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Appeal (SJ) No.1019 of 2010
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Ramesh Choudhary
.... .... Appellant/s
Versus
The State of Bihar
.... .... Respondent/s
======================================================
with
Criminal Appeal (SJ) No.1099 of 2010
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Basmati Devi @ Dana Devi
.... .... Appellant/s
Versus
State of Bihar
.... .... Respondent/s
======================================================
CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
7 05-08-2015None turns up on behalf of appellant.
Shri Devendra Kumar volunteers to assist the court as an amicus curiae. Office to furnish papers.
List on 12.08.2015.
(Aditya Kumar Trivedi, J) PN/-
U