Supreme Court - Daily Orders
Directorate Of Enforcement vs M/S Adobe Realtors Pvt. Ltd on 30 April, 2026
ITEM NO.35 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 13182/2026
[Arising out of impugned final judgment and order dated 23-06-2025
in WP No. 5535/2025 passed by the High Court for The State of
Telangana at Hyderabad]
DIRECTORATE OF ENFORCEMENT Petitioner(s)
VERSUS
M/S ADOBE REALTORS PVT. LTD. & ORS. Respondent(s)
FOR ADMISSION and I.R.
IA No. 124817/2026 - CONDONATION OF DELAY IN FILING
IA No. 124804/2026 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
Date : 30-04-2026 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Mr. Suryaprakash V.raju, A.S.G.
Mr. Zoheb Hussain, Adv.
Mr. Annnam Venkatesh, Adv.
Mr. Samrat Goswami, Adv.
Ms. Sairica Raju, Adv.
Mr. Anmol Chandan, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 31.07.2026.
(SWETA BALODI) (POONAM VAID) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SWETA BALODI Date: 2026.04.30 16:12:32 IST Reason: