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Gujarat High Court

The Uber Harijan Samudayik Kheti ... vs State Of Gujarat & on 8 February, 2011

Author: Anant S. Dave

Bench: Anant S. Dave

SCR.A/2629/2010                          1/1                                       ORDER


            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            SPECIAL CRIMINAL APPLICATION No. 2629 of 2010


=================================================
  THE UBER HARIJAN SAMUDAYIK KHETI SAHAKARI MANDALI LTD-
                    THRO & 1 - Applicant(s)
                           Versus
             STATE OF GUJARAT & 1 - Respondent(s)
=================================================
Appearance :
MR SP MAJMUDAR for Applicant(s) : 1 - 2.MR PP MAJMUDAR for Applicant(s) : 1 - 2.
PUBLIC PROSECUTOR for Respondent(s) : 1,
None for Respondent(s) : 2,
=================================================
            CORAM : HONOURABLE MR.JUSTICE ANANT S. DAVE



                               Date : 08/02/2011
                                  ORAL ORDER

Heard learned advocate for the petitioners. Issue notice returnable on 17th February, 2011.

[Anant S. Dave, J.] *pvv