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State of Assam - Section

Section 16 in Majuli University of Culture Act, 2017

16. Authorities of the University.

- The following shall be the authorities of the University, namely :
(a)the Academic Council;
(b)the Board;
(c)the Faculties,
(d)the Board of Studies;
(e)such other: authorities as maybe declared from time-to-time by the Statutes to be authorities of the University.