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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 34(2)(c) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(c)All settlement orders passed under the Securities and Exchange Board of India (Settlement of Administrative and Civil Proceedings) Regulations, 2014 shall be deemed to have been passed under these regulations;