Madhya Pradesh High Court
Aman Bain vs The State Of Madhya Pradesh on 24 August, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-35181-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 35181 of 2024 (AMAN BAIN Vs THE STATE OF MADHYA PRADESH ) Dated : 24-08-2024 Parties through their counsel.
Learned counsel for the applicant prays for and is granted time to file document.
List the matter in the next week.
(ACHAL KUMAR PALIWAL) JUDGE R Signature Not Verified Signed by: ROSHNI SINGH Signing time: 24-08-2024 17:36:12