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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(c) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(c)Grant not exceeding 90% to Agricultural University, public and co-operative sector organization and Madhya Pradesh Agn Business Consortium towards production of seeds and plantation material for horticulture and other commercial crops, development of infrastructure for testing facility of materials proceed.