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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 25(1)(i) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(i)the amount of principal, the amount of interest and the amount of fees referred to in section 26, separately, due to the money-lender at the beginning of the year;