Madras High Court
Olecom Media Private Limited vs The Registrar Of Trademarks on 30 January, 2024
Author: N.Seshasayee
Bench: N.Seshasayee
(T)CMA(TM)/183/2023
(OA/SR.96/2020/TM/CHN
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30.01.2024
CORAM
MR.JUSTICE N.SESHASAYEE
(T)CMA(TM)/183/2023
(OA/SR.96/2020/TM/CHN
OLECOM MEDIA PRIVATE LIMITED,
Represented by its Director Mr.Sreeramareddy Ravikumar,
having office at #662, Fern Tower,
Embassy Pristine Apartments,
Marathahalli Sarjapur Ring Road,
Iblur, Bengaluru-560103. ... Appellant
Vs.
The Registrar of Trademarks,
Intellectual Property Building,
G.S.T Road, Guindy,
Chennai-600 032. ... Respondent
PRAYER: Transfer Civil Miscellaneous Appeal (Trade Marks) filed under
Section 91(1) of the Trade Marks Act, 1999, praying to set aside the order
passed by the Registrar of Trademark dated 27.04.2020 in Application
No.4127521 under Class 41 and grant an order of acceptance.
For Appellant : Mr.D.Prasanna
for M/s.Giridhar and Sai
For Respondent : Mr.M.Karthikeyan
Senior Panel Counsel
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https://www.mhc.tn.gov.in/judis
(T)CMA(TM)/183/2023
(OA/SR.96/2020/TM/CHN
JUDGMENT
Learned counsel for the appellant, on instructions, made a statement that he would be withdrawing the appeal and seeks leave of this Court for the same.
2.Mr.M.Karthikeyan, the learned Senior Panel Counsel entered appearance for the respondent.
3.Leave granted.
4.This Transfer Civil Miscellaneous Appeal (Trade Marks) stands dismissed as withdrawn accordingly. There shall be no order as to costs.
30.01.2024 Anu Index : Yes / No Neutral Citation: Yes / No 2/3 https://www.mhc.tn.gov.in/judis (T)CMA(TM)/183/2023 (OA/SR.96/2020/TM/CHN N.SESHASAYEE, J.
Anu (T)CMA(TM)/183/2023 (OA/SR.96/2020/TM/CHN 30.01.2024 3/3 https://www.mhc.tn.gov.in/judis