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[Cites 0, Cited by 0] [Section 22(14)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(14)(b) in The Sugar Development Fund Rules, 1983

(b)the repayment of the loan with interest thereon shall commence after the expiry of one year reckoned from the date of each disbursement of the loan from the Fund.