Bombay High Court
Kapil Puri And Spanco Ltd vs Pam Pharmaceutical And Allied ... on 19 October, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
coms10-12.doc
sg
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO.10 OF 2012
Kapil Puri & Anr. ...Plaintiffs
vs
Pan Pharmaceutical And Allied Machinery Co.Pvt. Ltd. ...Defendant
.....
Ms. Neha Naik, i/b. Phoenix Legal, for the Plaintiffs.
.....
CORAM : S.C. GUPTE, J.
DATED : OCTOBER 19, 2018 P.C. :
. Plaintiff No.2 in this suit has already been ordered to be wound up and the Official Liquidator is appointed as a liquidator of the company. The Plaintiffs will have to accordingly take appropriate steps in the suit. Stand over to 26 November 2018, for directions. Plaintiffs' Advocates to inform the Official Liquidator about the pendency of the suit and the next date of hearing.
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