Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in First Statutes of the Al-Karim University, Katihar, 2019 4. Appointment of Teachers and Employees and Service Conditions of Officers of University, Teachers and Employees of the University. - 4.1. Designation of Teachers: The teachers shall include the followings:-
