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[Cites 0, Cited by 0] [Section 13B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13B(c) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(c)issuing search warrant for any place suspected to be indulging in unauthorised removal, procurement or transplantation of human organs or tissues or both ; and