Calcutta High Court
M/S. Alom Poly Extrusions Ltd. And Anr vs State Of West Bengal And Ors on 26 August, 2021
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
OD-6
WPO 274 of 2020
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. ALOM POLY EXTRUSIONS LTD. AND ANR.
-VERSUS-
STATE OF WEST BENGAL AND ORS.
BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA
Date : 26th August, 2021.
Appearance:
Ms. Aruna Ghosh, Adv.
Ms. Noelle Banerjee, Adv.
The Court: In view of the limited functioning of the Court, hearing matters are not being taken up.
Let this matter go out of the list with liberty to mention, when normal functioning of the Court resumes.
The affidavit-in-reply filed in Court today is taken on record.
(RAJASEKHAR MANTHA, J.) s.pal