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Calcutta High Court

M/S. Alom Poly Extrusions Ltd. And Anr vs State Of West Bengal And Ors on 26 August, 2021

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-6

                                    WPO 274 of 2020

                          IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE



                    M/S. ALOM POLY EXTRUSIONS LTD. AND ANR.
                                   -VERSUS-
                         STATE OF WEST BENGAL AND ORS.



   BEFORE:
   The Hon'ble JUSTICE RAJASEKHAR MANTHA

Date : 26th August, 2021.

Appearance:

Ms. Aruna Ghosh, Adv.
Ms. Noelle Banerjee, Adv.
The Court: In view of the limited functioning of the Court, hearing matters are not being taken up.
Let this matter go out of the list with liberty to mention, when normal functioning of the Court resumes.
The affidavit-in-reply filed in Court today is taken on record.
(RAJASEKHAR MANTHA, J.) s.pal