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State of Rajasthan - Section

Section 1 in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960

1. Short title and commencement.

- (i) These rules may be called the Rajasthan Pension (Grant to Dependents of Citizens) Rules, 1960.
(ii)They shall come into force on the date of issue of this order.