Tripura High Court
Parimal Das & Ors vs The State Of Tripura & Ors on 10 April, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No. 351 of 2016
Parimal Das & Ors.
----Petitioner(s)
Versus
The State of Tripura & Ors.
----Respondent(s)
For Petitioner(s) : Mr. S. Ghosh, Advocate For Respondent(s) : None HON'BLE MR. JUSTICE S. TALAPATRA Order 10/04/2018 As prayed for by Mr. S. Ghosh, learned counsel appearing for the petitioners, list this matter on 12.04.2018 for hearing, but no further accommodation would be made.
JUDGE A. Ghosh