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Tripura High Court

Parimal Das & Ors vs The State Of Tripura & Ors on 10 April, 2018

Author: S. Talapatra

Bench: S. Talapatra

                                     Page 1 of 1


                          HIGH COURT OF TRIPURA
                                AGARTALA

                               WP(C) No. 351 of 2016

Parimal Das & Ors.
                                                             ----Petitioner(s)
                                      Versus

The State of Tripura & Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. S. Ghosh, Advocate For Respondent(s) : None HON'BLE MR. JUSTICE S. TALAPATRA Order 10/04/2018 As prayed for by Mr. S. Ghosh, learned counsel appearing for the petitioners, list this matter on 12.04.2018 for hearing, but no further accommodation would be made.

JUDGE A. Ghosh