Jammu & Kashmir High Court
Mr. F.A Natnoo vs Mr. Vishal Sharma on 19 March, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 118
Suppl. List-01
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
SWP No. 529/2019, IA No. 01/2019
Date of order: 19.03.2019
Mohinder Singh v. UOI and ors.
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge.
Appearance:
For the Petitioner/Appellant(s) : Mr. F.A Natnoo, Advocate.
For the Respondent(s) : Mr. Vishal Sharma, ASGI
Issue notice.
Mr. Vishal Sharma, learned ASGI accepts notice on behalf of the respondents, who shall file objections within four weeks.
List on 22.05.2019.
(Sanjeev Kumar) Judge Jammu 19.03.2019 Tarun TARUN KUMAR GUPTA 2019.03.19 16:46 I attest to the accuracy and integrity of this document