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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(b) in Haryana Passenger Transport Scheme, 2003

(b)The top highest bidders equivalent to the number of permits shall be given route allotment offers subject to the right of preferential allotment of the existing permit holders in terms of sub-clause (m) of this clause.