Bombay High Court
Pandurang Travels vs The Commissioner Of Central Excise Pune on 21 March, 2023
Bench: Nitin Jamdar, Abhay Ahuja
Board Sr.No.:-228
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 69 OF 2009
Pandurang Travels ....PETITIONER
V/S
The Commissioner Of Central Excise Pune ....RESPONDENT
Mr. Sriram Sridharan i/b PDS Legal for Appellant Mr. Jitendra B. Mishra, for the Respondent.
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 21st March, 2023 P.C. :
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