Section 18(2) in The West Bengal Comprehensive Area Development Act, 1974
(2)to submit returns within such time and in such manner as may be provided by regulations containing a true and accurate statement regarding the following matters, namely:-(i)area of land cultivated by him, the classification of such land, his interest therein and incumbrances on such land, if any;(ii)the nature and quantity of agricultural production raised by him;(iii)any other matter which may be provided by regulations.
