Section 8(3) in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013
(3)Where a petition is filed by an agent, documents authorizing him to act as such agent shall also be appended to the petition:Provided that, where a petition is filed by a legal practitioner, it shall be accompanied by duly executed 'Vakalatnama'.
