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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(d) in The Special Economic Zones Act, 2005

(d)approve, modify or reject proposals for setting up Units for manufacturing or rendering services or warehousing or trading in the Special Economic Zone other than the grant of licence under clause (e) of sub‑section (2) of section 9 in accordance with the provisions of sub‑section (8) of section 15: