Bombay High Court
Ranjandevi Matsya Sheti Prakalpa Seva ... vs Mumbai Mangroves Cell Through ... on 9 June, 2022
Author: M.G. Sewlikar
Bench: G.S. Patel, M.G. Sewlikar
31-ASWP-2532-2017.DOC
Rajshree
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signed by
RAJSHREE
RAJSHREE KISHOR
KISHOR
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Date:
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
2022.06.10
CIVIL APPELLATE JURISDICTION
18:31:45
+0530
WRIT PETITION NO. 2532 OF 2017
Ranjandevi Matsya Sheti Prakalpa Seva Sanstha ...Petitioner
Versus
Mumbai Mangroves Cell & Ors ...Respondents
Mr Ajinkya Udane, for the Petitioner.
Mr R.P. Kadam, AGP for the State.
CORAM G.S. Patel &
M.G. Sewlikar, JJ.
DATED: 9th June 2022 PC:-
1. Mentioned out of turn.
2. By consent, list the matter on 27th June 2022.
(M.G. Sewlikar, J) (G. S. Patel, J) Page 1 of 1 9th June 2022