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Himachal Pradesh High Court

Chet Ram vs . Kaushalya Thakur & Another on 31 October, 2023

Author: Virender Singh

Bench: Virender Singh

Chet Ram Vs. Kaushalya Thakur & Another .

CMP(M) No.111 of 2023 in RSA No.207 of 2015 31.10.2023 Present: Mr. Arvind Sharma, Advocate, for non-

appellant/Chet Ram.

Mr. Ashok Sood, Senior Advocate with Ms. Pooja Verma, Advocate, for the applicant/ respondent No.1.

of None for respondent No.2.

List for consideration on 5th December, 2023. rt Registry is directed to reflect the name of Mr. Vivek Sharma, Advocate, for non-applicant/respondent No.2.

(Virender Singh) Judge October 31, 2023(ps) ::: Downloaded on - 31/10/2023 20:38:10 :::CIS