Himachal Pradesh High Court
Chet Ram vs . Kaushalya Thakur & Another on 31 October, 2023
Author: Virender Singh
Bench: Virender Singh
Chet Ram Vs. Kaushalya Thakur & Another .
CMP(M) No.111 of 2023 in RSA No.207 of 2015 31.10.2023 Present: Mr. Arvind Sharma, Advocate, for non-
appellant/Chet Ram.
Mr. Ashok Sood, Senior Advocate with Ms. Pooja Verma, Advocate, for the applicant/ respondent No.1.
of None for respondent No.2.
List for consideration on 5th December, 2023. rt Registry is directed to reflect the name of Mr. Vivek Sharma, Advocate, for non-applicant/respondent No.2.
(Virender Singh) Judge October 31, 2023(ps) ::: Downloaded on - 31/10/2023 20:38:10 :::CIS