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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(p) in The Goa Rehabilitation Board Act, 2006

(p)the provision of schools, parks, dispensaries, hospitals, swimming pools, cinema houses, restaurant, shops, markets, fuel depots, laundries, hair dressing saloons and other amenities; and