Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(2) in The Mineral (Auction) Rules, 2015 (2)The value of mineral despatched shall be an amount equal to the product of,-(i)mineral despatched in a month; and(ii)sale price of the mineral (grade-wise and State-wise) as published by Indian Bureau of Mines for such month of despatch.
