Section 115TD(1)(b) in The Income Tax Act, 1961

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Union of India - Subsection

Section 115TD(1)(b) in The Income Tax Act, 1961

(b)merged with any entity other than an entity which is a trust or institution having objects similar to it and registered 68[under section 12AA or section 12AB] ; or

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Union of India - Subsection

Section 115TD(1)(b) in The Income Tax Act, 1961