Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Kerala - Subsection Section 70(3) in Kerala University Act, 1974 (3)The Government shall communicate to the Syndicate the result of any inspection or inquiry made under sub-section (I) and may, after ascertaining the opinion of the Syndicate thereon, convey their views to the Senate and to the Syndicate.
